Anil Kumar vs . Dr. Pankaj Lalit & Ors.
2022 Latest Caselaw 8520 HP

Anil Kumar vs. Dr. Pankaj Lalit & Ors.

.

COPC No. 493 of 2021.

14.10.2022 Present: Mr. Vijay Kumar Verma, Advocate, for the

petitioner.

Mr. Desh Raj Thakur, Additional Advocate General, and Mr. Narender Thakur, Deputy Advocate General, for respondents.

Learned Deputy Advocate General has placed

on record written instructions which reveal that the Special

Leave Petition has been filed against the judgment passed

by this Court. It is submitted that the SLP is likely to be

listed before the Hon'ble Supreme Court on 17 th October,

2022.

List on 4th November, 2022.

(Satyen Vaidya) Judge.

14th October, 2022.

(jai)