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Town vs Kishori Lal
2021 Latest Caselaw 4331 HP

Citation : 2021 Latest Caselaw 4331 HP
Judgement Date : 3 September, 2021

Himachal Pradesh High Court
Town vs Kishori Lal on 3 September, 2021
Bench: Sureshwar Thakur
    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA




                                                                  .

                    ON THE 3rd DAY OF SEPTEMBER, 2021
                               BEFORE





              HON'BLE MR. JUSTICE SURESHWAR THAKUR

                    CRIMINAL APPEAL NO. 378 OF 2019

    Between:-

    RAJAN CHOPRA,
    SON    OF   SH.    GOVERDHAN
    CHOPRA R/O H.N 144, MODEL

    TOWN, GOMPA ROAD, MANALI,


    TEHSIL     MANALI,   DISTRICT
    KULLU.H.P.

                                                     ........ APPELLANT



    (BY MR. ASHOK KUMAR, ADVOCATE)




    AND





    KISHORI LAL
    SON OF SH. DIWAN CHAND,
    R/O VPO JIA, TEHSIL PALAMPUR,





    DISTRICT KANGRA, H.P.

                                                     .....RESPONDENT
    ( BY MR. SAHIL             MALHOTRA,
    ADVOCATE)


     This appeal coming on for hearing this day, the Court passed the following:-

                                 JUDGMENT

The learned counsel for the appellant, prays for, and, is

permitted to withdraw the instant appeal. Accordingly, the present

appeal is dismissed as withdrawn. All pending applications stand

.

disposed of accordingly.

    3rd September, 2021                      (Sureshwar Thakur),
        (priti)                                   Judge.





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