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CRMPM/818/2021
2021 Latest Caselaw 2795 HP

Citation : 2021 Latest Caselaw 2795 HP
Judgement Date : 3 May, 2021

Himachal Pradesh High Court
CRMPM/818/2021 on 3 May, 2021
Bench: Anoop Chitkara

Cr.MP(M) No.818 of 2021

.

03.05.2021 Present: Mr. Prashant Sharma, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Additional Advocate General, for the respondent/ State.

Proceedings convened through video conference

Status report stands received and taken on record.

Arguments heard. Judgment reserved.


                                                                              (Anoop Chitkara)
                                        r                                           Judge

                      May 3, 2021 (KS)

 
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