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EX.P./119/2019
2021 Latest Caselaw 2790 HP

Citation : 2021 Latest Caselaw 2790 HP
Judgement Date : 3 May, 2021

Himachal Pradesh High Court
EX.P./119/2019 on 3 May, 2021
Bench: L. Narayana Swamy, Anoop Chitkara

Ex. Petition No. 119 of 2019

03.05.2021 Present: Mr. Rajinder Dogra, Advocate, for the petitioner.

.

Mr. Ashok Sharma, Advocate General with Mr. Adarsh Sharma, Additional Advocate General, for the respondents.

(Through Video Conferencing)

Learned Additional Advocate General seeks time to

obtain instructions as to whether interim order has been

granted by the Hon'ble Supreme Court, staying operation of

order/judgment dated 21.08.2019, passed in CWP No. 378 of

2018, by this Court.

List on 10.05.2021.

(L. Narayana Swamy) Chief Justice.






                 May 3, 2021                                            (Anoop Chitkara)
                        (hemlata)                                           Judge.






 

 
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