Citation : 2021 Latest Caselaw 2484 HP
Judgement Date : 26 March, 2021
CWP No.687/2021
.
26.3..2021 Present: Mr. Bipin C. Negi, Senior Advocate, with Mr. Vinod Kumar Thakur, Advocate, for the petitioners.
Mr. Naresh K. Sharma, Advocate, for the respondent.
Arguments heard. Judgment reserved.
March 26, 2021 (sd) r to ( Vivek Singh Thakur ) Judge.
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