Citation : 2021 Latest Caselaw 2468 HP
Judgement Date : 25 March, 2021
Exe. Petition No. 12 of 2020
.
25.03.2021 Present: Mr. Rakesh Kumar Dogra, Advocate with Ms. Narmada Advocate for the Decree Holder.
Mr.Shashi Shirshoo, CGC for the Judgment Debtor.
On request of learned counsel for the Decree Holder,
further four weeks, by way of last opportunity, is granted to file
rejoinder. List thereafter.
March 25, 2021 (Vivek Singh Thakur)
(ms) Judge
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