Citation : 2021 Latest Caselaw 2467 HP
Judgement Date : 25 March, 2021
Ex. Pet. No. 25/2020
25.3.2021 Present: Mr. Naveen K. Bhalla, Advocate, for the decree
.
holder.
Mr. P. P. Chauhan, Advocate, for the judgment debtor.
Mr. Narender Sharma, Advocate, for the
intervener.
OMP Nos. 132/2021 & 133/2021
Mr. P.P. Chauhan, Advocate, prays for and is
r to granted two weeks' time to file reply. Lis ton 9.4.2021.
(Tarlok Singh Chauhan)
Judge 25.3.2021 (pankaj)
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