Citation : 2021 Latest Caselaw 2441 HP
Judgement Date : 23 March, 2021
CWPOA No.94 of 2019
23.03.2021 Present: Mr. J.L. Bhardwaj, Advocate, for the
.
petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate
General, with Mr. Dinesh Thakur, Mr. Sanjeev Sood, Additional Advocates General and Ms. Divya Sood, Mr. K.K. Chaudhary, Deputy Advocates General, for the respondents.
Arguments heard. Judgment reserved.
(Ajay Mohan Goel) Judge March 23, 2021
(Rishi)
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