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Chauhan vs Unknown
2021 Latest Caselaw 2409 HP

Citation : 2021 Latest Caselaw 2409 HP
Judgement Date : 22 March, 2021

Himachal Pradesh High Court
Chauhan vs Unknown on 22 March, 2021
Bench: Sandeep Sharma

CWPOA No. 4769 of 2019

22.3.2021 Present: Ms. Shalini Thakur, Advocate, for the petitioner.

.

Mr. Sudhir Bhatnagar and Mr. Arvind Sharma,

Additional Advocate Generals with Mr. Kunal Thakur and Ms. Svaneel Jaswal, Deputy Advocate Generals, for the respondent-State.

Learned counsel for the petitioner, while placing on

record judgment dated 23.4.2015 passed by Hon'ble Division

Bench in LPA No. 392 of 2011, titled Surender Singh

Chauhan vs. State of Himachal Pradesh contends that her

client's case is squarely covered by aforesaid judgment.

Learned Additional Advocate General prays for and is

granted two weeks' time to go through the same.

List on 3.5.2021.

(Sandeep Sharma) Judge

March 22, 2021 vikrant

 
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