Citation : 2021 Latest Caselaw 2347 HP
Judgement Date : 19 March, 2021
COPC No.77 of 2021 19.03.2021 Present: Mr. Varun Chandel, Advocate, for the petitioner.
.
Learned counsel for the petitioner prays for and is
granted a week's time to place on record the copy of
judgment dated 05.11.2020 passed by the learned District
Judge, Bilaspur in CMA No.2/14 of 2020.
r to List on 25th March, 2021.
Jyotsna Rewal Dua
March 19, 2021 Judge
Mukesh
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