LPA/39/2019
2021 Latest Caselaw 2236 HP

LPA Nos. 33 & 39 of 2019.

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LPA 33 of 2019

17.03.2021 Present: Mr. R.K. Bawa, Senior Advocate with Mr. Ajay Kumar Sharma, Advocate for the

appellant.

Mr. Nand Lal Thakur, Addl. A.G. for respondent No.1-State.

Mr. K.D. Sood, Senior Advocate with Ms.Shalini Thakur, Advocate for respondent No.2.

Mr. R.L. Sood, Senior Advocate with Mr.

Arjun Lal, Advocate for respondent No.3 &

Mr. B.C. Negi, Senior Advocate with Mr.Nitin Thakur, Advocate for respondents No.5 & 6.

LPA No.39 of 2019

Mr. Sharwan Dogra, Senior Advocate with

Mr. Harsh Kalta and Deepak Sharma, Advocates for the appellant.

Mr. Nand Lal Thakur, Addl. A.G. for respondent No.1-State.

Mr. K.D. Sood, Sr. Advocate with Ms. Shalini Thakur, Advocate for respondent No.2.

Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lal, Advocate for respondents No.3 &

Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate for respondent No.5 & 6.

Arguments on behalf of private respondents No.3 to 6 have been concluded and arguments in rebuttal have also been concluded. Thus, all arguments are complete. Judgment reserved.

(Anoop Chitkara), March 17, 2021(mamta/ps) Judge.