Citation : 2021 Latest Caselaw 2016 HP
Judgement Date : 10 March, 2021
1
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
.
CWP No. 1429 of 2021
Date of decision: March 10, 2021.
Vikrama Devi & ors .....Petitioners.
Versus
The Kangra Cooperative Agriculture Primary Rural Development Bank and
another . .....Respondents.
Coram
The Hon'ble Mr. Justice Ravi Malimath, Judge.
The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
Whether approved for reporting?1
For the petitioners
r: Ms. Nitin Thakur, Advocate.
For the respondents : Mr. Tarun K. Sharma, Advocate.
Ravi Malimath, Judge (Oral)
Petitioner's counsel seeks leave to withdraw this
petition.
In view of the submission made, the writ petition is
dismissed as withdrawn. Pending miscellaneous application is
disposed off accordingly.
( Ravi Malimath ) Judge
( Jyotsna Rewal Dua ) Judge 10th March, 2021 (vs/rohit)
Whether the reporters of the local papers may be allowed to see the Judgment?
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