Ashok Kumar vs H.P.S.E.B. Ltd. & Anr
2021 Latest Caselaw 1994 HP

            IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

                                                   CWP No. 5211/2020
                                                   Decided on : 10.3.2021




                                                                                      .

    Ashok Kumar                                                                  .....Petitioner
                                          Versus





    H.P.S.E.B. Ltd. & anr.                                                        ....Respondents

    Coram:





    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    The Hon'ble Mr. Justice Chander Bhusan Barowalia, Judge.
    Whether approved for reporting?1No

    For the Petitioner:                      Mr. Ashok Kumar, Advocate.

    For the Respondent:                      Mr. Avinash Jaryal, Advocate, vice
                                             Mr. Anil K. God, Advocate.
    _____________________________________________________________________
                Justice Tarlok Singh Chauhan, Judge (oral)

Learned counsel for the petitioner states that the

issue in question is squarely covered by the judgment rendered

by this Court in CWP No. 6774/2013, titled as Durga Bahadur

and others vs. HPSEB and another, decided on 19.9.2013

(Annexure P­1). His statement is taken on record. This is a

matter, which is required to be determined by the respondent­

Board.

2 Accordingly, the instant petition is disposed of with a

direction to the respondent­Board to consider and decide the

case of the petitioner in light of the aforesaid judgment and

Whether reporters of the local papers may be allowed to see the judgment? Yes.

report compliance before the next date of hearing. Pending

.

application(s), if any, also stands disposed of.

For compliance, list on 5.5.2021.

                                             (Tarlok Singh Chauhan)
                                                      Judge




    10.3.2021
     (pankaj)
                      r           to      (Chander Bhusan Barowalia)
                                                    Judge