RSA/249/2020
2021 Latest Caselaw 1918 HP

RSA No. 249 of 2020

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09.03.2021 Present: Mr. Dibender Ghosh, Advocate, for the appellant.

Mr. G.R. Palsra, Advocate, for the respondents.

RSA No. 249 of 2020

As prayed, list for consideration on 28.04.2021.

CMP No. 11243 of 2020

Execution and operation of the impugned judgment

is stayed, subject to depositing the entire decretal amount in

the Registry of this Court alongwith upto date interest on or

before 28.04.2021, failing which, interim protection shall

stand vacated automatically. Alteration/vacation/modification

on motion. Application stands disposed of.

(Vivek Singh Thakur) Judge

9th March, 2021 (reena)