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RSA/360/2018
2021 Latest Caselaw 1848 HP

Citation : 2021 Latest Caselaw 1848 HP
Judgement Date : 8 March, 2021

Himachal Pradesh High Court

RSA/360/2018 on 8 March, 2021

Bench: Sandeep Sharma

RSA No. 360 of 2018

8.3.2021 Present: Mr. Suneet Goel, Advocate, for the appellants.

Mr. Ajay Sharma, Senior Advocate with Mr. Amit Jamwal, Advocate, for respondents No.1 and 2.

Mr. D.P. Chauhan, Advocate, for respondent No.3.

In 5th line of para 7 of the judgment dated 5.1.2021,

passed in RSA No. 360 of 2018, inadvertently, it came to be recorded

as " CMP No.162/2020 instead of CMP No. 162 of 2021. Such mistake

is corrected and same be read as "CMP No.162 of 2021". Instant

order be read as part and parcel of the judgment (supra).


           8th March, 2021                              (Sandeep Sharma),
              manjit
                          r                                   Judge

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RSA/360/2018
2021 Latest Caselaw 1848 HP

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RSA/360/2018
2021 Latest Caselaw 1848 HP