Citation : 2021 Latest Caselaw 2976 HP
Judgement Date : 28 June, 2021
LPA No.22 of 2021
.
28.06.2021 Present: Mr. Dilip Sharma, Sr. Advocate with Mr. Manish Sharma,
Advocate, for the appellant.
Mr. Balram Sharma, ASGI, for respondents No.1 to 3.
Mr. K.D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for respondent No.4.
Mr. Ashok Sharma, Advocate General, with Mr. Adarsh K. Sharma and Ms.Ritta Goswami, Additional Advocates
General, for the respondents-State.
Mr. Basant Thakur, Advocate vice Ms. Devyani Sharma, Advocate for respondent No.6.
(Through Video Conferencing)
Arguments heard. Judgment reserved.
( L. Narayana Swamy )
Chief Justice
( Anoop Chitkara) Judge
June 28, 2021 (Guleria)
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