Citation : 2021 Latest Caselaw 2932 HP
Judgement Date : 21 June, 2021
Cr. MP(M) No. 1101 of 2021
.
21.06.2021 Present: Mr. S.K. Banyal, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondent.
Through Video Conferencing
Status report filed.
Arguments heard. Judgment reserved.
r to (Anoop Chitkara) Judge
June 21, 2021 (R.Atal)
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