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CRMPM/1140/2021
2021 Latest Caselaw 3263 HP

Citation : 2021 Latest Caselaw 3263 HP
Judgement Date : 27 July, 2021

Himachal Pradesh High Court
CRMPM/1140/2021 on 27 July, 2021
Bench: Vivek Singh Thakur

Cr.MP(M) No. 1140 of 2021

27.07.2021 Present: Mr. Virender Singh Chauhan, Sr. Advocate with Ms.

.

Kanta Thakur, Advocate for the petitioner, through Video

Conferencing.

Mr. Anil Jaswal, Additional Advocate General, for the

respondent, through Video Conferencing.

ASI Purshotam Singh Women Police Station Baddi is present in person.

Record produced. Status report along with relevant

documents has been filed. Record is returned after perusal. Heard.

             Judgment reserved,


             July 27, 2021                               (Vivek Singh Thakur)


             (ms)                                                 Judge








 

 
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