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CR.A/193/2009
2021 Latest Caselaw 3203 HP

Citation : 2021 Latest Caselaw 3203 HP
Judgement Date : 22 July, 2021

Himachal Pradesh High Court
CR.A/193/2009 on 22 July, 2021
Bench: Anoop Chitkara

Cr. Appeal No. 193 of 2009

.

22.07.2021 Present: Mr. Nand Lal Thakur, Additional Advocate

General, with Mr. Ram Lal Thakur, Assistant Advocate General and Mr. Rajat Chauhan, Law Officer, for the appellant.

Mr. N.K. Thakur, Senior Advocate, with Mr. Divya Raj Singh, Advocate, for the respondent.

Through Video Conferencing

Arguments heard. Judgment reserved.

(Anoop Chitkara)

Judge July 22, 2021 (R.Atal)

 
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