Sher Singh Moon vs State Of H.P. And Others
2021 Latest Caselaw 3036 HP

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No.3280 of 2021 Decided on: 6th July, 2021 ____________________________________________________________

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Sher Singh Moon .....Petitioner

Versus

State of H.P. and others .....Respondents _____________________________________________________________ Coram Hon'ble Mr. Justice Ravi Malimath, Acting Chief Justice

Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge Whether approved for reporting? ______________________________________________________

For the petitioner: Mr. Raj Kumar Negi, Advocate.

For the respondents: Mr. Ashok Sharma, Advocate General with Mr. R.S. Dogra, Senior Additional Advocate General, and Mr. R.P. Singh &

Mr. Narender Singh Thakur, Deputy Advocates General, for respondents No.1 to 3-State.

Mr. Gobind Korla, Advocate, for respondent No.4.

(Through Video Conferencing) Ravi Malimath, Acting Chief Justice (Oral)

The learned counsel for the petitioner seeks

leave to withdraw this petition. His request is accepted. The

__________________________________________________________ Whether reporters of Local Papers may be allowed to see the judgment?

petition is dismissed as withdrawn. Pending miscellaneous

application is disposed off accordingly.

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( Ravi Malimath ) Acting Chief Justice

( Jyotsna Rewal Dua ) Judge

July 06, 2021 Himalvi/Mukesh