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CRMPM/138/2021
2021 Latest Caselaw 700 HP

Citation : 2021 Latest Caselaw 700 HP
Judgement Date : 28 January, 2021

Himachal Pradesh High Court

CRMPM/138/2021 on 28 January, 2021

Bench: Anoop Chitkara

Cr. MP (M) No.138 of 2021 28.1.2021 Present: Ms. Salochna Rana, Advocate, for the petitioner.

Mr. Sudhir Bhatnagar, Addl. AG, Ms. Seema Sharma,

Mr. Narinder Singh Thakur, Dy. AGs and Mr. Manoj Bagga,

Assistant Advocate General, for the respondent.

(Through Video Conferencing)

Arguments heard. Judgment reserved.





                                               (Anoop Chitkara)
                                               Vacation Judge
            28th January, 2021
             (CS)         r

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CRMPM/138/2021
2021 Latest Caselaw 700 HP

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CRMPM/138/20212021 Latest Caselaw 700 HP

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CRMPM/138/2021
2021 Latest Caselaw 700 HP