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CRMMO/30/2021
2021 Latest Caselaw 677 HP

Citation : 2021 Latest Caselaw 677 HP
Judgement Date : 27 January, 2021

Himachal Pradesh High Court

CRMMO/30/2021 on 27 January, 2021

Bench: Anoop Chitkara

Cr.MMO No.30 of 2021

.

27.01.2021 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Vinod Kumar Gupta, Advocate,

for the petitioner.

Ms. Seema Sharma, Dy. A.G., Mr. Manoj Bagga and Mr. Shreyak Sharda, Asstt. A.Gs., for respondent No.1/ State.

Ms. Salochna Rana, Advocate, for respondents No.2 to 5.

Today, statement of Shri Surender Kumar, complainant-petitioner, is

recorded and taken on record.

Arguments heard. Judgment reserved.

(Anoop Chitkara) January 27, 2021 (KS) Vacation Judge

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