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CRMPM/2264/2020
2021 Latest Caselaw 666 HP

Citation : 2021 Latest Caselaw 666 HP
Judgement Date : 27 January, 2021

Himachal Pradesh High Court

CRMPM/2264/2020 on 27 January, 2021

Bench: Anoop Chitkara

Cr. MP (M) No.2264 of 2020

27.01.2021 Present: Ms. Anaida Kuthiala, Advocate, for the petitioner.

Mr. Sudhir Bhatnagar, Additional Advocate General

with Ms. Seema Sharma, Deputy Advocate General, with Mr. Shriyek Sharda, Senior Assistant Advocate General and Mr. Manoj Bagga, Assistant Advocate

General, for the respondent-State.

(Through Video Conferencing)

Arguments heard. Judgment reserved.



             27th January, 2021                         (Anoop Chitkara),

                (CS/Bhardwaj)                            Vacation Judge

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