Society Ltd vs State Of Himachal Pradesh And ...
2021 Latest Caselaw 660 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                      LPA No.5 of 2021.




                                                                            .
                                                      Date of decision: 22.01.2021.





    The Malahari Cooperative Agriculture Service





    Society Ltd.                                                            ...Appellant.
                                     Versus
    State of Himachal Pradesh and others                                    ..Respondents.





    Coram

    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.

    The Hon'ble Mr. Justice Anoop Chitkara, Judge.

    Whether approved for reporting ?1 No

    For the Appellant                :       Mr. B.C.Negi, Senior Advocate with Mr.
                                             Surinder Saklani, Advocate.


    For the Respondents             :       Mr. Vikas Rathore, Additional Advocate
                                            General with Mr. Bhupinder Thakur,
                                            Deputy Advocate General, for the
                                            respondents-State.




                                            (Through Video Conferencing)





    Tarlok Singh Chauhan, Judge (Oral)

On instructions, learned Senior Counsel, for the

appellant seeks permission of this Court to withdraw this appeal.

Permission granted.

Whether reporters of Local Papers may be allowed to see the Judgment ?

2. Consequently, the appeal is dismissed as withdrawn,

.

so also the pending application(s), if any.

(Tarlok Singh Chauhan) Vacation Judge

(Anoop Chitkara)

Vacation Judge 22nd January, 2021.

(krt)