Desh Raj vs Yunus And Others
2021 Latest Caselaw 63 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                          COPC No. 253 of 2020.




                                                                        .

                                          Date of decision: 01.01.2021.


    Desh Raj                                                   .....Petitioner.





                                   Versus
    Yunus and others                                         ......Respondents.


    Coram


    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.

    Whether approved for reporting?1 No

    For the Petitioner             :      Mr. Varun Chandel, Advocate.

    For the Respondents:                  Mr. Ajay Chauhan, Advocate.

                                          (Through Video Conferencing)



    Tarlok Singh Chauhan, Judge (Oral)

Learned counsel for the respondents states that

the entire dues, as were payable to the petitioner, have

been paid to him.

2. In this view of the matter, the proceedings are

dropped. Notice issued is discharged. The contempt

petition stands disposed of.

1st January, 2021. (Tarlok Singh Chauhan) (krt) Judge

Whether the reporters of the local papers may be allowed to see the Judgment?Yes