Sarwan Kumar vs Meeran Devi & Others
2021 Latest Caselaw 585 HP

IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA CMP(M) No. 8 of 2020 Review Petition No. 2 of 2021 Date of Decision: 8.1.2021

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Sarwan Kumar .....Petitioner Versus Meeran Devi & others ....Respondents.

Coram:

The Hon'ble Mr. Justice Sureshwar Thakur, Judge. Whether approved for reporting?1

For the petitioner: Mr. Varun Chandel, Advocate.

For the respondents: Nemo.

Sureshwar Thakur, J,(oral)

CMP(M) No. 8 of 2021

Heard. For the reasons, as spelt out in the application,

the delay in filing the review petition is condoned. The application

stands disposed of.

Review Petition No. 2 of 2021

Heard. There is no error apparent on the face of the

record. Accordingly, the review petition is dismissed. All pending

applications, if any, also stand disposed of.

                                                                  (Sureshwar Thakur)
        th
    8 January, 2021                                                   Judge
       (kck)

Whether reporters of the local papers may be allowed to see the judgment?