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Cmp No. 11836/2020 In Fao No. ... vs Mr. Karan Singh Kanwar
2021 Latest Caselaw 557 HP

Citation : 2021 Latest Caselaw 557 HP
Judgement Date : 8 January, 2021

Himachal Pradesh High Court
Cmp No. 11836/2020 In Fao No. ... vs Mr. Karan Singh Kanwar on 8 January, 2021
Bench: Tarlok Singh Chauhan

CMP No. 11836/2020 in FAO No. 4135/2013

8.1.2021 Present: Mr. Jagdish Thakur, Advocate, for the applicant.

.

Mr. Karan Singh Kanwar, Advocate, for the respondents/non­applicants.

(Through Video Conferencing)

Mr. Karan Singh Kanwar, Advocate, on

instructions, states that the judgment in question has been

assailed before the Hon'ble Supreme Court by way of SLP

No. 9662/2020 and the same is now fixed for further

proceedings on 19.1.2021. His statement is taken on record.

Heard. The application, as prayed for, is allowed

and the entire award amount deposited in the registry of this

Court along with upto date interest be released in favour of

the applicant­Insurance Company by remitting the same to

its bank account, as given in para 4 of the application.

The application stands disposed of.





                                            (Tarlok Singh Chauhan)
           8.1.2021                                  Judge
          (pankaj/gaurav)





 

 
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