Paramjeet vs State Of Himachal Pradesh And ...
2021 Latest Caselaw 552 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                        CWP No.302 of 2021.




                                                                        .

                                     Date of decision: 08.01.2021.


    Paramjeet                                                    .....Petitioner.





                                   Versus
    State of Himachal Pradesh and another
                                      .....Respondents.

    Coram


    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.

    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.

    Whether approved for reporting?1 No
    For the Petitioner              :     Mr. Vinay Sharma, Advocate.

    For the Respondents:                   Mr. Ashok Sharma, Advocate



                                           General    with   Mr.  Vinod
                                           Thakur, Mr. Vikas Rathore,
                                           Mr. Shiv      Pal Manhans,




                                           Additional          Advocate
                                           Generals,    Mr.   Bhupinder





                                           Thakur and Mr. Yudhbir
                                           Singh     Thakur,     Deputy
                                           Advocate Generals.





                                           Through Video Conferencing.


    Tarlok Singh Chauhan, Judge (Oral)

After arguing for some time, learned counsel for

the petitioner seeks permission to withdraw the present

petition. Permission granted.

Whether the reporters of the local papers may be allowed to see the Judgment?Yes

2. Accordingly, the instant petition is dismissed as

withdrawn, so also the pending application(s), if any.

.

(Tarlok Singh Chauhan) Judge

(Jyotsna Rewal Dua) 8 January, 2021.

     th
                                                 Judge
    (krt)


                   r          to