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2021 Present: Mr. Rajesh ... vs Mr. Sumesh Raj Dogra
2021 Latest Caselaw 54 HP

Citation : 2021 Latest Caselaw 54 HP
Judgement Date : 1 January, 2021

Himachal Pradesh High Court
2021 Present: Mr. Rajesh ... vs Mr. Sumesh Raj Dogra on 1 January, 2021
Bench: Vivek Singh Thakur

Cr.MP(M) No. 2254 of 2020

.

01.01.2021 Present: Mr. Rajesh Mandhotra, Advocate, for the petitioner,

through Video Conferencing.

Mr. Sumesh Raj Dogra, Additional Advocate General, for

the respondent, through Video Conferencing.

Petitioner herein is seeking bail on the ground of parity as

co-accused Beli Ram has been enlarged on bail by a Coordinate Bench

of this Court vide judgment dated 11.12.2020 passed in Cr.MP(M) No.

1756 of 2020.

Therefore, this matter is required to be listed before the

same Court. Accordingly, Registry to list this matter on 4th January,

2021 before Court No. 5.




             January 01, 2021                             (Vivek Singh Thakur)
             (ms)                                                Judge







 

 
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