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2021 Present: Mr.Tijender Singh vs Notice
2021 Latest Caselaw 53 HP

Citation : 2021 Latest Caselaw 53 HP
Judgement Date : 1 January, 2021

Himachal Pradesh High Court

2021 Present: Mr.Tijender Singh vs Notice on 1 January, 2021

Bench: Vivek Singh Thakur

COPC No. 287 of 2020

1.1.2021 Present: Mr.Tijender Singh, Advocate, for the petitioner,

.

through Video Conferencing.

COPC No. 287 of 2020

Notice, returnable on 16th March, 2021, be issued

to respondent, on taking steps within three day.

CMPST No. 37696 of 2020

r Allowed. Petitioner/applicant is exempted from

filing certified copy of judgment dated 6.11.2020 passed in Cr.

Revision No. 399 of 2019.

The application stands disposed of.

(Vivek Singh Thakur), Judge.

1st January, 2021 (Keshav)

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