2021 Present: Mr.R.P. Singh vs Mr.K.D. Sood
2021 Latest Caselaw 49 HP

CMP No. 14509 of 2020 in RFA No. 301 of 2009

.

1.1.2021 Present: Mr.R.P. Singh, Deputy Advocate General, for the

appellants/non-applicants, through Video Conferencing.

Mr.K.D. Sood, Senior Advocate with Mr.Simret Bedi and Mr.Sukrit Sood, Advocates, for the applicants/respondents, through Video Conferencing.

r to CMP No. 14509 of 2020 On request of learned Deputy Advocate General,

adjourned for 5th January, 2021, enabling him to have

complete instructions, as to whether judgment passed in

appeal has been further assailed or not.

(Vivek Singh Thakur),

Judge.

1st January, 2021

(Keshav)