2021 Present: Mr. Jagdish Thakur vs Mr. Karan Singh Kanwar
2021 Latest Caselaw 42 HP

CMP No. 11836/2020 in FAO No. 4135/2013

.

01.01.2021 Present: Mr. Jagdish Thakur, Advocate, for the applicant.

Mr. Karan Singh Kanwar, Advocate, for the

respondents/non-applicants.

(THROUGH VIDEO CONFERENCING).

Mr. Karan Singh Kanwar, Advocate, on

instructions, states that probably the judgment passed

by this Court has been assailed before the Hon'ble

Supreme Court. The parties to confirm the status.

List on 8.1.2021.

(Tarlok Singh Chauhan)

Judge

January 01,2021

(Gaurav/pankaj))