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CWP/4024/2020
2021 Latest Caselaw 329 HP

Citation : 2021 Latest Caselaw 329 HP
Judgement Date : 6 January, 2021

Himachal Pradesh High Court
CWP/4024/2020 on 6 January, 2021
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

CWP No.4024 of 2020 06.01.2021 Present: Mr. Gautam Sood, Advocate, for the petitioners.

.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Vikas Rathore & Mr. Shiv Pal Manhans, Additional Advocates General and

Ms. Seema Sharma, Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Deputy Advocates General, for respondents No.1 to 3-State. Mr. Dalip K. Sharma, Advocate, for respondent

No.4.

Mr. V.S. Chauhan, Senior Advocate with Mr. Ajay Singh Chauhan, Advocate, for respondent No.5.

(Through Video Conferencing)

Arguments heard. Judgment reserved.



                                            (Tarlok Singh Chauhan)
                                                    Judge






                                              (Jyotsna Rewal Dua)
             January 06, 2021                       Judge
                  (Mukesh)






 

 
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