CWP/6235/2020
2021 Latest Caselaw 325 HP

CWP No.6235 of 2020 06.01.2021 Present: Mr. Harish Sharma, Advocate, for the petitioner.

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Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Vikas Rathore & Mr. Shiv Pal Manhans, Additional Advocates General and

Ms. Seema Sharma, Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Deputy Advocates General, for respondents No.1, 3 and 4-State. Mr. Ajeet Singh Saklani, Advocate, for

respondent No.2.

(Through Video Conferencing)

Arguments heard. Judgment reserved.

                                            (Tarlok Singh Chauhan)
                                                    Judge



                                              (Jyotsna Rewal Dua)
             January 06, 2021                       Judge




                  (Mukesh)