LPA/36/2018
2021 Latest Caselaw 239 HP

LPA No.36 of 2018

.

05.01.2021 Present: Mr. Satyen Vaidya, Senior Advocate, with

Mr. Vivek Sharma, Advocate, for the appellant.

Mr. Prem P.Chauhan, Advocate, for respondent

No.1.

Mr. Ashok Sharma, Advocate General, with Mr. Adarsh K. Sharma and Ms. Ritta Goswami, Additional Advocates General, for respondent

No.2.

Through Video Conferencing

Admit.

List in the month of March, 2021.

CMP No.9986 of 2018

Operation and execution of impugned judgment

dated 18.09.2018 passed in CWP No.247 of 2018 shall

remain stayed till final disposal of the appeal. The

application stands disposed of.

Copy dasti.

(L. Narayana Swamy) Chief Justice

(Anoop Chitkara) Judge January 05, 2021 (R.Atal)