2.2021 Present: Mr. Varun Chandel vs Notice Be Issued To The
2021 Latest Caselaw 783 HP

CMPMO No.24 of 2021

.

01.02.2021 Present: Mr. Varun Chandel, Advocate, for the petitioner.

(THROUGH VIDEO CONFERENCING).

Admit.

Notice be issued to the respondents

returnable for 04.03.2021, on steps being taken

within two days.

List on 04.03.2021.

CMP No.1040 of 2021

Notice in the aforesaid terms.

In the meantime, operation and execution of

impugned judgment dated 05.11.2020, passed by

learned District Judge, Bilaspur in Civil Misc. Appeal

No.2/14 of 2020 shall remain stayed.

(Anoop Chitkara) Vacation Judge February 01, 2021 (Himalvi/Raman)