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CWP/6191/2020
2021 Latest Caselaw 1427 HP

Citation : 2021 Latest Caselaw 1427 HP
Judgement Date : 26 February, 2021

Himachal Pradesh High Court
CWP/6191/2020 on 26 February, 2021
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

CWP No.6191 of 2020 26.02.2021 Present: Mr. Jiya Lal Bhardwaj, Advocate, for the

.

petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Vikas Rathore & Mr. Shiv

Pal Manhans, Additional Advocates General and Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Deputy Advocates General, for the respondents-State.

Report submitted by the Sub-Divisional

Magistrate, Ghumarwin, District Bilaspur is ordered to be

taken on record.

Arguments heard. Judgment reserved.



                                                (Tarlok Singh Chauhan)
                                                        Judge




                                                  (Jyotsna Rewal Dua)





               February 26, 2021                        Judge
                    (Mukesh)






 

 
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