Devinder Singh vs State Of H.P. & Ors
2021 Latest Caselaw 1390 HP

          IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                                  CWP No. 1034 of 2021




                                                                                   .
                                                  Decided on: 26.02.2021





    Devinder Singh                                                          ...Petitioner
                                         Versus





    State of H.P. & Ors.                                                    ...Respondents
    __________________________________________________________________________
    Coram:
    Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.





    Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
                                                 No.
    Whether approved for reporting? 1

    For the Petitioner :                 Mr. Suneel Awasthi, Advocate.

    For the Respondents : Mr. Ashok Sharma, A.G. with Mr. Vinod

                         Thakur, Mr. Shiv Pal Manhans, Mr. Vikas
                         Rathore, Addl. A.Gs., Mr. Bhupinder Thakur
                         and Mr. Yudhvir Singh Thakur, Dy. A.Gs., for
                         the respondents.



    Tarlok Singh Chauhan, Judge (Oral)

In compliance to the direction passed by this Court in

CWP No. 1990 of 2019, dated 23.08.2019, the Additional Chief

Secretary (Forests) has passed a fresh order whereby he has

remitted back the case to Shri Hardev Singh, HPFS, ACF Wildlife

Division, Spiti at Kaza, for conducting further inquiry in the

matter.

2. Since the matter has already been prolonged

considerably, therefore, it is in the interest of justice that the

inquiry be concluded as expeditiously as possible.

Whether reporters of the local papers may be allowed to see the judgment? yes

3. Accordingly, while disposing of this petition, we

direct the respondents to conclude the inquiry as expeditiously

.

as possible and in no event later than 30th April, 2021.

The petition stands disposed of, so also pending

application(s), if any.

(Tarlok Singh Chauhan) Judge

(Jyotsna Rewal Dua) 26 February, 2021 th Judge (sanjeev) r