Decided On: 25Th February vs State Of Himachal Pradesh And ...
2021 Latest Caselaw 1316 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA




                                                                              .
                                               CWP No.1081 of 2021





                                  Decided on: 25th February, 2021
    __________________________________________________________________
    Sudhir Awasthi
                                                         ....Petitioner.





                                               Versus

    State of Himachal Pradesh and another
                                                     ......Respondents.





    __________________________________________________________________
    Coram
    Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice.

    Hon'ble Mr. Justice Ravi Malimath, Judge.

    1 Whether     approved for reporting?
    ______________________________________________________
    For the petitioner:                        Mr. Tarun K. Sharma, Advocate.


    For the respondents:                       Mr.   Ashok    Sharma,     Advocate
                                               General, with Mr. Adarsh K. Sharma
                                               and Ms. Ritta Goswami, Additional
                                               Advocates General.




    Ravi Malimath, Judge (Oral)

The plea of the petitioner is to issue a direction to

the respondents to transfer him from the present place of

posting to anywhere in Tehsil Baijnath, District Kangra, H.P.

2. Under these circumstances, we deem it just and

necessary to direct the respondents to consider the

representation of the petitioner (Annexure P-3), in accordance

with the transfer policy and pass appropriate orders thereon,

Whether reporters of Local Papers may be allowed to see the judgment?

within a period of two weeks from the date of receipt of copy

.

of this order.

3. The writ petition is disposed off accordingly, so

also the pending miscellaneous application(s), if any.

                                        (L. Narayana Swamy)





                                             Chief Justice



                                           (Ravi Malimath)
                  r                             Judge

    February 25, 2021
           (Bhardwaj)