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CWP/888/2010
2021 Latest Caselaw 1270 HP

Citation : 2021 Latest Caselaw 1270 HP
Judgement Date : 24 February, 2021

Himachal Pradesh High Court
CWP/888/2010 on 24 February, 2021
Bench: Vivek Singh Thakur

CWP No. 888 of 2010 & CWP No. 889 of 2010

CWP No. 888 of 2010 24.2.2021 Present: Mr. Rahul Mahajan, Advocate, for the petitioner.

.

Mr. Bhupender Gupta, Sr. Advocate with M/s Ajeet Jaswal and Rinki Kashmiri, Advocates, for respondent No.1.

Mr. Desh Raj Thakur, Additional Advocate General for respondent No.2.

CWP No. 889 of 2010

rMr. Rahul Mahajan, Advocate, for the petitioner.

Mr. T.S. Chauhan, Advocate, for respondent No.1.

Mr. Bhupender Gupta, Sr. Advocate with M/s Ajeet Jaswal and Rinki Kashmiri, Advocates, for respondent No.2.

Mr. Desh Raj Thakur, Additional Advocate General for respondent No.3.

Point required to be clarified stands clarified.

Reserved for judgment.

(Vivek Singh Thakur)

Judge 24th February, 2021 (Guleria)

 
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