_______________________________________________________ vs Bank Of India & Others
2021 Latest Caselaw 1214 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

                                                CWP No. 616 of 2020




                                                                            .
                                Date of decision: 23.02.2021





    _______________________________________________________
    Munish Kapoor & another                         .....Petitioners
                     Versus





    Bank of India & others                      ...Respondents
    __________________________________________________________
    Coram:
    The Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice





    The Hon'ble Mr. Justice Ravi Malimath, Judge.
    Whether approved for reporting?1
    __________________________________________________
    For the petitioners :
                        r               Mr. Tara Singh Chauhan, Advocate.

    For the respondents:                Mr. Ranvir Chauhan,                Advocate,        for

                                        respondents No. 1 & 2.

                                        Mr. Ashok Sharma, Advocate General
                                        with Mr. Adarsh K. Sharma and Ms. Ritta


                                        Goswami, Additional Advocates General,
                                        for respondent No. 3.

    L. Narayana Swamy, Chief Justice                (Oral)

Learned Counsel for the petitioners submits that he

may be permitted to withdraw this writ petition. Accordingly, the

writ petition is dismissed as withdrawn along with pending

application(s), if any.

(L. Narayana Swamy) Chief Justice.

    February 23, 2021                                        (Ravi Malimath)
        (hemlata)                                                Judge.

Whether the reporters of Local Papers may be allowed to see the judgment?