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CWP/364/2021
2021 Latest Caselaw 1079 HP

Citation : 2021 Latest Caselaw 1079 HP
Judgement Date : 12 February, 2021

Himachal Pradesh High Court
CWP/364/2021 on 12 February, 2021
Bench: Jyotsna Rewal Dua

CWP No. 364 of 2021

12.02.2021 Present : Mr. Parveen Chauhan, Advocate, for the petitioner.

Mr. Hemant Vaid and Mr. Arvind Sharma, Addl.

.

A.Gs. with Mr. R.R. Rahi and Mr. Amit Dhumal, Dy.

A.Gs., for the respondents.

(Through Video Conferencing)

Learned Deputy Advocate General has placed

on record written instructions alongwith office order

dated 10.02.2021 ordering transfer of petitioner from

Govt. High School Sahali (Pangi), District Chamba to

Govt. Senior Secondary School Dhullara (Mehla), District

Chamba against vacancy. Since, the judgment stands

complied with, therefore, no further order is required to

be passed. The matter is accordingly closed.

(Jyotsna Rewal Dua) Judge

12th February, 2021 (sanjeev)

 
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