Between vs Smt. Nishu Khera
2021 Latest Caselaw 5652 HP

    IN   THE        HIGH   COURT   OF   HIMACHAL       PRADESH,            SHIMLA




                                                            .
                      ON THE 9th DAY OF DECEMBER, 2021





                                  BEFORE
                    HON'BLE MR. JUSTICE SANDEEP SHARMA





               1.    FIRST APPEAL FROM ORDER NO.182 of 2012

         Between:

         NATIONAL INSURANCE COMPANY LIMITED,





         DIVISONAL OFFICE, HIMLAND HOTEL,
         CIRCULAR ROAD, SHIMLA, H.P.
         THROGH ITS MANGAER INCHARGE,
         SH. SUNIL GUPTA
                                                                  ....APPELLANT

         (BY MS. DEVYANI SHARMA,

         ADVOCATE)


         AND



    1.   SMT. NISHU KHERA,
         WIDOW OF LATE SH. SHIV KUMAR KHERA,




    2.   MASTER ASHOK KHERA





    3.   MASTER VISHAVANATH KHERA

         BOTH SONS OF SH. SHIV KUMAR KHERA





         RESPONDENTS NO. 2 AND 3
         BEING MINORS THROUGH THEIR
         MOTHER AND NATURAL GUARDIAN
         SMT. NISHU KHERA, RESPONDENT NO.1.

    4.   SMT. KIRAN,
         WIDOW OF SHRI DAULAT RAM KHERA,




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         ALL RESIDENTS OF VILLAGE RAJGARH,




                                                           .
         TEHSIL RAJGARH, DISTRICT SIRMAUR, H.P.





                                         ....RESPONDENTS/CLAIMANTS

         (BY MR. P.S. GOVERDHAN, ADVOCATE)





    5.   SHRI KARNAIL SINGH
         S/O SHRI RATNA RAM,
         R/O VILLAGE SHAHPUR,
         P.O. SHAHPUR, P.S. PATWAR,





         DISTRICT AMBALA (HARYANA)
         (OWNER OF TRUCK NO. HR-37-0682)

    6.   SHRI JASWANT SINGH ALIAS BABLU,
         S/O SHRI BALDEV SINGH,

         R/O VILLAGE SHAHPUR,

         P.O. SHAHPUR, P.S. PATWAR,
         DISTRICT AMBALA (HARYANA)
         (DRIVER OF TRUCK NO. HR-37-0682)

                                                            ....RESPONDENTS



               2.   FIRST APPEAL FROM ORDER NO. 276 of 2015




         Between:

         THE NATIONAL INSURANCE COMPANY LIMITED,





         THROUGH ITS ADMINISTRATIVE OFFICER,
         SH. NARENDER NEGI, DIVISIONAL OFFICE,
         HIMLAND HOTEL, CIRCULAR ROAD, SHIMLA.





                                                                 ....APPELLANT
         (BY MS. DEVYANI SHARMA,
         ADVOCATE)


         AND




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    1.   SH. RAJINDER KAKKAR,




                                                        .
         S/O LATE SH. MATHURA DASS,





         R/O WARD NO.3, VPO RAJGARH,
         TEHSIL RAJGARH,
         DISTRICT SIRMAUR, H.P.





    2.   SHRI KARNAIL SINGH
         S/O SHRI RATNA RAM,
         R/O VPO SHAHPUR,
         POLICE STATION PATWAR,
         DISTRICT AMBALA (HARYANA)





         (OWNER OF TRUCK NO. HR-37-0682)

    3.   SHRI JASWANT SINGH ALIAS BABLU,
         S/O SHRI BALDEV SINGH,
         R/O V.P.O. SHAHPUR, P.S. PATWAR,

         DISTRICT AMBALA (HARYANA)

         (DRIVER OF TRUCK NO. HR-37-0682)
                                                         ....RESPONDENTS

         (BY MR. SUDHIR THAKUR
         SENIOR ADVOCATE WITH


         MR.KARUN NEGI, ADVOCATE
         FOR R-1)

         (BY MR. PARESH SHARMA,




         ADVOCATE, FOR R-2)





            3.   FIRST APPEAL FROM ORDER NO.277 OF 2015

         BETWEEN:





         THE NATIONAL INSURANCE COMPANY LIMITED,
         THROUGH ITS ADMINISTRATIVE OFFICER, SH.
         NARENDER NEGI, DIVISIONAL OFFICE,
         HIMLAND HOTEL, CIRCULAR ROAD, SHIMLA.
                                                              ....APPELLANT
         (BY MS. DEVYANI SHARMA,
         ADVOCATE)




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                                              4




                                                                     .
          AND





    1.    SH. ASHOK KUMAR,





          S/O SH. ANIL KAKKAR,
          R/O VPO RAJGARH,
          TEHSIL RAJGARH,
          DISTRICT SIRMAUR, H.P.





    2.    SHRI KARNAIL SINGH
          S/O SHRI RATNA RAM,
          R/O VPO SHAHPUR,
          POLICE STATION PATWAR,
          DISTRICT AMBALA (HARYANA)

          (OWNER OF TRUCK NO. HR-37-0682)

    3.    SHRI JASWANT SINGH ALIAS BABLU,
          S/O SHRI BALDEV SINGH,
          R/O V.P.O. SHAHPUR, P.S. PATWAR,
          DISTRICT AMBALA (HARYANA)


          (DRIVER OF TRUCK NO. HR-37-0682)
                                                                      ....RESPONDENTS

          (BY MR. SUDHIR THAKUR




          SENIOR ADVOCATE WITH
          MR.KARUN NEGI, ADVOCATE
          FOR R-1)





          (BY MR. PARESH SHARMA,
          ADVOCATE, FOR R-2)





    Whether approved for reporting?.


    These appeals coming on for orders this day, the Court passed the following:

                                        JUDGMENT

Learned counsel for the appellant(s), on instructions, seeks

.

permission to withdraw the present appeals. Permission granted.

Consequently, in view of the above, present appeals are

dismissed as withdrawn. Pending applications if any, also stand disposed

of.

    9th December, 2021                              (Sandeep Sharma),





          (manjit)                                        Judge