Between vs Smt. Kumad Singh
2021 Latest Caselaw 4059 HP

            IN   THE    HIGH   COURT OF       HIMACHAL           PRADESH,
                                    SHIMLA
                       ON THE 23rd DAY OF AUGUST, 2021




                                                                .
                                    BEFORE





                  HON'BLE MR. JUSTICE AJAY MOHAN GOEL

                 CIVIL ORIGINAL PETITION CONTEMPT NO.84 OF 2020





         BETWEEN:

         DEVI CHAND SON OF LATE





         SH. ALAM CHAND, RESIDENT
         OF     VILLAGE     BENCHI,
         DHARBEHRA, POST OFFICE
         RAISON,     TEHSIL    AND
         DISTRICT    KULLU,    H.P.-
         175128.


                                                              ....PETITIONER.

         (BY. MR. OM PRAKASH GOEL, ADVOCATE)


         AND

    1.   SMT.    KUMAD     SINGH,




         MANAGING       DIRECTOR,
         HIMACHAL        PRADESH
         TOURISM    DEVELOPMENT





         CORPORATION,        RITZ
         ANNEXE, SHIMLA-171001.
    2.   MUKESH KUMAR SHARMA,





         ACCOUNTS OFFICE HPTDC,
         RITZ   ANNEXE,   SHIMLA-
         171001.
                                                          ....RESPONDENTS.
         (BY. MR. NARESH KAUL, ADVOCATE)


         Whether approved for reporting?1No




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                                         2


           This Petition coming on for admission this day, the Court passed the

    following:

                                 JUDGMENT

.

Learned counsel for the petitioner submits that the

judgment passed by this Court is now stands complied with in letter

and spirit as all the monetary dues alongwith interest stand received

by the petitioner.

2. In this view of the matter, present contempt proceedings

are ordered to be closed. Notice stand discharged.

    August 23, 2021                                  (Ajay Mohan Goel)
          (rishi)                                           Judge