The Shiva Earth Movers vs National Thermal Power ...
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IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

Arb. Case (Civil) No.66 of 2019 Decided on:06.08.2021

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The Shiva Earth Movers ..........Petitioner

Versus National Thermal Power Corporation Limited ........Respondent ____________________________________________________

Coram:

Hon'ble Mr. Justice Ravi Malimath, Acting Chief Justice. Whether approved for reporting? For the petitioner : Mr. Onkar Jairath and Mr. Shubham

Sood, Advocates.

For the respondent r : Mr. Jagdish Thakur, Advocate.

(Through Video Conferencing)

______________________________________________________ Ravi Malimath, Acting Chief Justice (Oral).

Petitioner's counsel seeks leave to withdraw this

case. His submission is placed on record. Hence, the arbitration

case is dismissed as withdrawn.

( Ravi Malimath ) Acting Chief Justice.

August 06, 2021 (Yashwant)

___________________________________________________________________ Whether reporters of Local Papers may be allowed to see the judgment? Yes.