Citation : 2021 Latest Caselaw 3592 HP
Judgement Date : 5 August, 2021
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No.3494 of 2021 Decided on: 5th August, 2021 _____________________________________________________ Satya Devi .....Petitioner
.
Versus
The Managing Director, H.P. State Cooperative
Agriculturist and Rural Development Bank & others .....Respondents _______________________________________________________ Coram Hon'ble Mr. Justice Ravi Malimath, Acting Chief Justice.
Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge. Whether approved for reporting?
______________________________________________________ For the petitioner: Mr. B.N. Sharma, Advocate. For the respondents:
r Mr.Narender Singh Thakur, Advocate.
(Through Video Conferencing)
Ravi Malimath, Acting Chief Justice(Oral)
Petitioner's counsel seeks leave to withdraw this petition.
Hence, the petition is dismissed as withdrawn.
2. The pending miscellaneous application is disposed off
accordingly.
( Ravi Malimath )
Acting Chief Justice
( Jyotsna Rewal Dua )
August 05, 2021 Judge
(vt)
---------------------------------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Whether reporters of Local Papers may be allowed to see the judgment?
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!