COPC/173/2020
2021 Latest Caselaw 3562 HP

COPC No.173 of 2020

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04.08.2021 Present: Mr. Lovneesh Kanwar, Advocate, for the petitioner.

Mr. Sudhir Bhatnagar and Mr. Desh Raj Thakur,

Additional Advocate Generals with Mr. Narinder Thakur, Deputy Advocate General, for the State.

(Through Video Conferencing)

List next week, enabling learned Additional

Advocate General to have instructions whether financial

benefits on account of promotion of the petitioner, in terms

of the judgment, alleged to have been violated, stand

released or not and if not, why.

(Sandeep Sharma)

Judge

4th August, 2021 (reena)