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CRMPM/1363/2021
2021 Latest Caselaw 3554 HP

Citation : 2021 Latest Caselaw 3554 HP
Judgement Date : 4 August, 2021

Himachal Pradesh High Court

CRMPM/1363/2021 on 4 August, 2021

Bench: Vivek Singh Thakur

Cr.M.P.(M) No.1363 of 2021

.

04.08.2021 Present: M/s Ashwani Kaundal & Rahul Thakur, Advocates,

for the petitioner, through Video Conferencing.

Mr.Yudhvir Singh, Deputy Advocate General, for the respondent-State, through Video Conferencing.

Arguments heard. Judgment reserved.

(Vivek Singh Thakur)

Judge August 4, 2021 (Purohit)

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