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EX.P./77/2019
2021 Latest Caselaw 3549 HP

Citation : 2021 Latest Caselaw 3549 HP
Judgement Date : 4 August, 2021

Himachal Pradesh High Court
EX.P./77/2019 on 4 August, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya

Ex. P No.77 of 2019 04.08.2021 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod

.

Thakur, Mr. Shiv Pal Manhans, Mr. Hemanshu

Mishra, Addl. A.Gs. for respondents No.1 & 2.

Mr. Neel Kamal Sharma, Advocate for respondent

No.3.

(Through Video Conferencing)

Respondents are directed to comply with the

judgment in question in letter and spirit, failing which the second

respondent shall personally appear before this Court on the next

date of hearing.

List on 11.08.2021.

( Tarlok Singh Chauhan ) Judge.

(Satyen Vaidya) Judge.

4th August, 2021

tarun/(tm)

 
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