Date Of Decision: August 04 vs State Of Himachal Pradesh & Ors
2021 Latest Caselaw 3544 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

.

CWP No. 4263 of 2021

Date of decision: August 04, 2021. Dinesh Kumar .....Petitioner.

Versus State of Himachal Pradesh & ors. .....Respondents.

Coram

The Hon'ble Mr. Justice Ravi Malimath, Acting Chief Justice The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge Whether approved for reporting?1 For the petitioner : Mr. Rishi Tandon, Advocate.

For the respondents : Mr. Ashok Sharma, Advocate General

with Mr. Ranjan Sharma and Mr. Vikas Rathore, Addl. Advocates General for respondents No. 1 to 3. (Through video conferencing)

Ravi Malimath, Acting Chief Justice (Oral)

Petitioner's counsel seeks permission to withdraw the

petition.

In view of the submission made, the writ petition is

dismissed as withdrawn. Pending miscellaneous applications are

also disposed off.

( Ravi Malimath ) Acting Chief Justice

( Jyotsna Rewal Dua ) Judge 4th August, 2021 (vs/rohit)

Whether the reporters of the local papers may be allowed to see the Judgment?